Nilendri Charan Sahoo vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 11234 Ori

Citation : 2025 Latest Caselaw 11234 Ori
Judgement Date : 15 December, 2025

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Orissa High Court

Nilendri Charan Sahoo vs State Of Odisha & Ors. .... Opposite ... on 15 December, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.26766 of 2025

                                  Nilendri Charan Sahoo        ....              Petitioner(s)
                                                               Mr. Sitansu Mohan Singh, Adv.

                                                         -versus-
                                  State of Odisha & Ors.   ....               Opposite Party(s)
                                                                       Mr. Pravakar Behera, SC
                                                                  for the Transport Department

                                         CORAM:
                                         HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI

                                                              ORDER

15.12.2025 W.P.(C) No.26766 of 2025 with W.P.(C) Nos.26772, 26774, 27057, 27084, 27878, 27880, 28777, 29085, 29290, 29327, Order 29483, 30599, 30878, 31798, 31803, 31804, 32559, 33032, No. 33286, 33298, 33308, 33423, 33440 & 34273 of 2025

06. 1. These matters are taken up through hybrid

arrangement.

2. Heard learned counsel for the respective parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment / order.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 15-Dec-2025 19:15:57