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Unknown vs State Of Orissa ... Opposite Party
2025 Latest Caselaw 11075 Ori

Citation : 2025 Latest Caselaw 11075 Ori
Judgement Date : 11 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Unknown vs State Of Orissa ... Opposite Party on 11 December, 2025

Author: G. Satapathy
Bench: G. Satapathy
             IN THE HIGH COURT OF ORISSA AT CUTTACK

            Pabana @ Prabhakar Sahu
            @ Pabana Sahu and others
            (In BLAPL No.9883 of 2024)
            Juria @ Rajendra Sahu
            (In BLAPL No.9885 of 2024)
            Sudam Mallik
            (In BLAPL No.12570 of 2024)
            Surendra Mallik and another
            (In BLAPL No.3926 of 2025)
            Balaram Bisoyi
            (In BLAPL No.3948 of 2025)
            Purna Chandra Sahu and another
            (In BLAPL No.4553 of 2025) ...                 Petitioners


                                            Mr. B.K. Raj, Advocate
                              (in BLAPL Nos.9883 & 9885 of 2024)
                                           Mr. R.N. Rout, Advocate
                                      (in BLAPL No.12570 of 2024)
                                          Mr. A. Tripathy, Advocate
                                       (in BLAPL No.3926 of 2025)
                                        Mr. S.K. Pradhan, Advocate
                              (in BLAPL Nos.3948 & 4553 of 2025)
                                   -versus-
            State of Orissa                    ... Opposite Party
                                            Mr. M.R. Patra, Addl. PP
                               CORAM:
                        JUSTICE G. SATAPATHY
                              ORDER(ORAL)
Order No.                      11.12.2025
   10.         1.      This   matter   is   taken   up   through   Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard Mr. Mr. Bikram Keshari Raj, learned counsel for the petitioners in BLAPL No.9883 & 9885 of 2024; Mr. Rajendra Narayan Rout, learned counsel for the petitioner in BLAPL No.12570 of 2024; Mr. Amitav

Tripathy, learned counsel for the petitioner in BLAPL No.3926 of 2025; Mr. Sanjay Kumar Pradhan, learned counsel for the petitioners in BLAPL Nos.3948 and 4553 of 2025 and Mr. M.R. Patra, learned Addl. Public Prosecutor in these matters and perused the record. 3 Argument being heard. Judgment is reserved.

(G. Satapathy) Judge Jayakrushna

Location: High Court of Orissa, Cuttack

 
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