Suphal Devi Sahu vs Gopinath Sahu & Orthers
2025 Latest Caselaw 11052 Ori

Orissa High Court

Suphal Devi Sahu vs Gopinath Sahu & Orthers on 4 December, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              RSA No. 329 of 2007

            Suphal Devi Sahu                                   .....                            Appellants
                                                                                Mr. B.N. Tripathy, Advocate
                                                               -Versus-
            Gopinath Sahu & Orthers                            .....                          Respondents
                                                                          Mr. M. Biswal, Adv. R 1(a) to 1(d)

                                                                          Mr. Sitikanta Mishra, Adv. For R-6

                                          CORAM:
                         THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                        ORDER

04.12.20250

Order No. 1. This matter is taken up through hybrid mode.

25. 2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions along with citations, if any, within a week.

                                                                              (Sashikanta Mishra)
A.K. Rana                                                                            Judge