Trinath Shakti ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 10908 Ori

Orissa High Court

Trinath Shakti ` vs State Of Odisha & Ors .... Opposite ... on 10 December, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No. 30243 of 2025

            Trinath Shakti             `....                    Petitioner
            Group (SHG),                                  Represented by
            Bhadrak
                                                Mr. J.Pradhan, Advocate
                                         -Versus -
            State of Odisha & Ors        ....             Opposite Parties
                                                         Represented by
                                                       Mr. S.N.Pattnaik,
                                                          AGA,
                                       Mr. B.Routray, Senior Advocate
                                     with Mr. A.Biswal (Opp.Party No.7)




                       CORAM:
                         JUSTICE SASHIKANTA MISHRA
                                        ORDER_
Order No.                               10.12.2025
   05.
              1.

This matter is taken up through hybrid mode.

2. This matter was heard and kept reserved for judgment. On being mentioned yesterday by learned counsel appearing for Opposite Party No.7, the matter was listed today under the heading 'To Be Mentioned.'

3. Learned Senior Counsel appearing for Opposite Party No.7 would submit that certain relevant documents could not be placed before this Court at the time of hearing for which an opportunity be

1|Page granted for the purpose.

4. Copies of the documents have been served upon learned State counsel as also learned counsel for the petitioner.

5. List this matter on 17.12.2025 again under the heading 'To Be Mentioned.'

(Sashikanta Mishra) Judge

Deepak

Date: 10-Dec-2025 19:06:48 2|Page