Suresh Kumar Sahoo & Others vs Aravind Agarwal
2025 Latest Caselaw 10900 Ori

Citation : 2025 Latest Caselaw 10900 Ori
Judgement Date : 10 December, 2025

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Orissa High Court

Suresh Kumar Sahoo & Others vs Aravind Agarwal on 10 December, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CONTC No.7953 of 2023

                        Suresh Kumar Sahoo & Others                     ....          Petitioners
                                                                                 Represented by

                                                                         Mr. G. Sethi, Advocate

                                                  -Versus-
                        Aravind Agarwal, Commnr-cum-Secy.,                ....       Opp. Parties
                        Department of Higher Education &                         Represented by
                        Others
                                                                             Mr. S.N. Patnaik,
                                                              Additional Government Advocate
                                  CORAM:
                                       JUSTICE SASHIKANTA MISHRA

                                                           ORDER

10.12.2025 Order No.

03. 1. This matter is taken up through hybrid mode. . 2. It is stated at the bar that the S.L.P. filed by the State against the judgment of this Court having been dismissed steps have been taken for compliance of the order for which, some more time is required.

3. Acceding to the request made by learned State counsel, list this matter on 21st January, 2026 for filing a full compliance affidavit positively.

(Sashikanta Mishra) Judge

Location: High Court of Orissa, Cuttack.