Laxmipriya Padhi vs Ranjan Kumar Panigrahi
2025 Latest Caselaw 10785 Ori

Orissa High Court

Laxmipriya Padhi vs Ranjan Kumar Panigrahi on 8 December, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            MATA No. 458 of 2025
                           Laxmipriya Padhi                      ....                          Appellant
                                                                               Represented by Adv.-
                                                                              Mr. K. Sattar, Advocate
                                                                  -Versus-
                           Ranjan Kumar Panigrahi                            ....           Respondent
                                                                                  Represented by Adv._
                                              CORAM:
                            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                                AND
                           HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO
                                                ORDER

     Order No.                                 08.12.2025
        01                                   (Hybrid mode)

1. The appellant-wife is before this Court, challenging the judgment and decree dated 28th October, 2025 passed by the learned Judge, Family Court, Bhadrak in Civil Proceeding No.184 of 2023. By the said judgment, the learned Judge, Family Court has granted decree of dissolution of marriage solemnized between the appellant-wife and the respondent-husband on 2nd July, 2021.

2. Issue notice along with this order.

Requisites for issuance of notice by Speed Post with AD be filed within five working days.

3. Issue notice as above.

4. Accept one set of process fee as well as the postal requisites along with the appeal.

List after SR. Liberty to mention.

(Manash Ranjan Pathak)

Date: 09-Dec-2025 10:51:44 (Mruganka Sekhar Sahoo) Judge Narayan/Ranjeeta