Abhiram Bibar vs State Of Odisha .... Opposite Party
2025 Latest Caselaw 7177 Ori

Orissa High Court

Abhiram Bibar vs State Of Odisha .... Opposite Party on 25 August, 2025

Author: V. Narasingh

Bench: V. Narasingh

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 ABLAPL No.7470 of 2025

                Abhiram Bibar               ....           Petitioner
                                             Dr. S. Ranjit, Advocate
                                       -versus-

               State of Odisha              ....      Opposite Party
                                                  Mr. S. N. Das, ASC

                                    CORAM: JUSTICE V. NARASINGH

                                         ORDER

Order 25.08.2025 No.

02. 1. The judgment is pronounced in the open Court and kept in separate sheets.

(V. NARASINGH) Judge

Jina

Location: High Court of Orissa Date: 26-Aug-2025 20:55:27