Citation : 2025 Latest Caselaw 7174 Ori
Judgement Date : 25 August, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.6282 of 2024
Babarao Himirika ..... Petitioner
Represented by
Mr. M.K.Bose,
Advocate
-versus-
Ms. Aswathy S., ..... Opposite Parties
Principal Secretary,
School & Mass Education
Department,
Lokseva Bhawan,
Bhubaneswar,and others
Represented by
A.G.A.
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
Order No. 25.8.2025.
2. 1. This matter is taken up through hybrid mode.
2. Learned State counsel submits that the Writ Appeal filed against the judgment of this Court is posted to 09.9.2025. Such being the submission, list this mater on 19.9.2025.
(Sashikanta Mishra) AKB Judge
Location: High Court of Orissa, Cuttack
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