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Arata Behera vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 5746 Ori

Citation : 2025 Latest Caselaw 5746 Ori
Judgement Date : 21 August, 2025

Orissa High Court

Arata Behera vs ) State Of Odisha ..... Opposite Parties on 21 August, 2025

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No.21005 of 2025
                            Arata Behera                 .....       Petitioner
                                                                                      Represented By Adv. -
                                                                                      Pabitra Kumar Behera

                                                                   -versus-
                            1) State Of Odisha                                .....        Opposite Parties
                            2) The Sub Collector,nayagarh                               Represented By Adv.
                            3) The Tahasildar,odagaon                                   -

                                                                                        Mr. S. Nayak, ASC

                                                         CORAM:
                                           MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                  ORDER

21.08.2025 Order No.

1. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Location: High Court of Orissa, Cuttack, India.

 
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