Bidesi Naik @ Bideshi Naik vs State Of Odisha And Ors. ..... Opposite ...
2025 Latest Caselaw 5744 Ori

Orissa High Court

Bidesi Naik @ Bideshi Naik vs State Of Odisha And Ors. ..... Opposite ... on 21 August, 2025

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.9742 of 2025
                          Bidesi Naik @ Bideshi Naik      .....     Petitioner
                                                                                Represented By Adv. -
                                                                                Arjuna Charana Behera

                                                            -versus-
                          State Of Odisha and Ors.                      .....       Opposite Parties
                                                                                Represented By Adv. -
                                                                                Partha Sarathi Nayak,
                                                                                R. Behera

                                                                                Gyanalok Mohanty, SC

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                            ORDER

21.08.2025 Order No.

04. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsel for the petitioner, learned SC for the State (O.P. Nos.1 to 3 & 5) and learned counsel for O.P. No.4.

3. Hearing concluded. Judgment stands reserved.

(ANANDA CHANDRA BEHERA) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA Page 1 of 1. NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 21-Aug-2025 16:26:17