Prajnya Parimita Barik vs State Of Odisha & Others .... Opposite ...
2025 Latest Caselaw 5743 Ori

Orissa High Court

Prajnya Parimita Barik vs State Of Odisha & Others .... Opposite ... on 21 August, 2025

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       WP(C) No.14083 of 2025

                   Prajnya Parimita Barik     ....                                 Petitioner
                                                                       Represented by Adv.-
                                                                         Mr. C.Nayak, Adv.
                                                   -versus-
                   State of Odisha & others   ....                           Opposite Parties
                                                                       Represented by Adv.-
                                                                         Mr. S.K. Jee, AGA


                   CORAM:
                                 JUSTICE DIXIT KRISHNA SHRIPAD
                                                  ORDER

21.08.2025 Order No.

02. Heard Mr. Nayak, learned counsel for the petitioner & Mr. Jee, learned AGA.

Hearing is concluded & judgment reserved.

( Dixit Krishna Shripad ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO