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Sri Tarakanta Samal vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 5626 Ori

Citation : 2025 Latest Caselaw 5626 Ori
Judgement Date : 19 August, 2025

Orissa High Court

Sri Tarakanta Samal vs State Of Odisha And Others .... Opposite ... on 19 August, 2025

Bench: K.R. Mohapatra, Savitri Ratho
Signature Not Verified
Digitally Signed
Signed by: PUSPANJALI MOHAPATRA
Designation: Personal Assistant
Reason: Authentication
Location: Orissa High Court
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
Date: 19-Aug-2025 19:05:09
                                           W.P.(C) No. 18075 of 2025
                  1.

Sri Tarakanta Samal .... Petitioners

2. Sri Santosh Kumar Mohanty Mr. Bansidhar Baug, Senior Advocate

-versus-

State of Odisha and Others .... Opposite Parties Mr. Swayambhu Mishra, ASC CORAM:

JUSTICE K.R. MOHAPATRA JUSTICE SAVITRI RATHO Order No. ORDER

03. 19.08.2025

1. This matter is taken up through hybrid mode.

2. Vide order dated 22nd July, 2025, this Court had adjourned the matter on the prayer of Mr. Manmaya Kumar Dash, learned Additional Standing Counsel to examine the judgment dated 24th September, 2024 passed in W.P.(C) No. 22392 of 2023 and to take instruction in the matter.

3. It is submitted by Mr. Bansidhar Baug, learned Senior Advocate appearing for the Petitioners that the order under Annexure-2 which is impugned herein was also impugned in W.P.(C) No. 22392 of 2023 by a party who was also impleaded as Opposite Party No.1 in Revision Petition Case No. 07 of 2017 pending before the Member, Board of Revenue, Odisha, Cuttack under Section 38-B of the Orissa Estates Abolition Act, 1951.

4. Mr. Swayambhu Mishra, learned Additional Standing Counsel prays for further adjournment to take instruction in the matter. Thus, it appears that neither learned State Counsel has examined the order passed in W.P.(C) No. 22392 of 2023 nor has taken instruction in the matter.

Signed by: PUSPANJALI MOHAPATRA Designation: Personal Assistant Reason: Authentication 5.

Location: Orissa High Court However taking a lenient view, this Court adjourns the Date: 19-Aug-2025 19:05:09 matter to be listed on 9th September, 2025.

6. It is expected that Mr. Swayambhu Mishra, learned Additional Standing Counsel shall obtain instruction by that date.

7. Mr. Bansidhar Baug, learned Senior Counsel undertakes to file appearance memo in course of the day.

(K.R. Mohapatra) Judge

(Savitri Ratho) Judge

puspa

 
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