Karunakar Behera vs State Of Orissa
2025 Latest Caselaw 3410 Ori

Orissa High Court

Karunakar Behera vs State Of Orissa on 12 August, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CRA No.210 of 1998


                          Karunakar Behera                              ....        Appellant(s)
                                                                 Mr. Anshuman Ray, Advocate
                                                             -versus-
                         State of Orissa                                ....      Respondent(s)
                                                                         Mr. S.J. Mohanty, ASC


                                            CORAM: JUSTICE SIBO SANKAR MISHRA


           Order
                                                          ORDER

           No.                                          12.08.2025
           07.                 1.           Heard Mr. Anshuman Ray, learned counsel appearing

for the appellant and Mr. S.J. Mohanty, learned Additional Standing Counsel appearing on behalf of the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 12-Aug-2025 17:11:02