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Silpa Khandelawal vs Suman Khandelwal
2025 Latest Caselaw 3348 Ori

Citation : 2025 Latest Caselaw 3348 Ori
Judgement Date : 11 August, 2025

Orissa High Court

Silpa Khandelawal vs Suman Khandelwal on 11 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          RSA No. 501 of 2024
                        Silpa Khandelawal              ....                  Appellant
                                                                    Represented by
                                                          Mr. A. K. Nath, Advocate

                                                           -Versus -

                        Suman Khandelwal                         ....                 Respondent

Represented by

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 11.08.2025 Order No. 1. This matter is taken up through hybrid mode.

1.

2. Mr. A.K. Nath, learned counsel for the appellant undertakes to file the certified copies of the impugned judgments in course of the day. The same if filed be taken on record.

3. List this matter in the week commencing 22nd September, 2025.

(Sashikanta Mishra) B.C. Tudu Judge

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date: 12-Aug-2025 20:00:06

 
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