The General Manager vs Smt. J. Papama & Ors
2025 Latest Caselaw 3278 Ori

Orissa High Court

The General Manager vs Smt. J. Papama & Ors on 8 August, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                              FAO No.367 of 2025

                                           The General Manager, M/s.       ....              Appellant(s)
                                           SEIL Energy India Ltd.,
                                           Gurgaon
                                                                       M/s. Adisha Mohanty, P. Mohanty,
                                                                                 P. Mohapatra, D. Nayak,
                                                                        N. Mahapatra, M. Haryani, Adv.
                                                                    -versus-
                                           Smt. J. Papama & Ors.           ....            Respondent(s)

CORAM:

HON'BLE DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 08.08.2025

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this FAO, the Appellant has challenged the

impugned order dated 30.05.2025 passed by the learned

Commissioner for Employees Compensation-cum-Divisional

Labour Commissioner, Berhampur, Ganjam in E.C. Case

No.33 of 2015.

3. Heard.

4. Admit.

5. Issue notice.

6. Notice be issued to the Respondents by Registered Post

with A.D/ Speed Post making it returnable by 1st September,

2025. Requisites for issuance of notice shall be filed within

Designation: Personal Assistant

Location: High Court of Orissa Date: 08-Aug-2025 15:58:44

7. List this matter on 2nd September, 2025.

8. Issue notice as above.

9. Accept one set of process fee.

10. As an interim measure, it is directed that operation of the

impugned judgment dated 30.05.2025 passed by the learned

Commissioner for Employees Compensation-cum-Divisional

Labour Commissioner, Berhampur in E.C. Case No.33 of

2015 shall remain stayed till the next date of listing of this

matter.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 08-Aug-2025 15:58:44