Bidyabharati Panda vs State Of Odisha ..... Opposite Party
2025 Latest Caselaw 2502 Ori

Orissa High Court

Bidyabharati Panda vs State Of Odisha ..... Opposite Party on 6 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLMC No.1088 of 2024

                 Bidyabharati Panda                      .....               Petitioner
                                                                 Represented By Adv. -
                                                                 Bishnu Prasad Pradhan

                                              -versus-

                 State Of Odisha              .....                    Opposite Party
                                                      Represented By Adv. - M/s.
                                                      Rakesh Behera,j.sarkar,b.nayak,r.c.
                                                      Khuntia,l.n.dwibedy, S.mohanty

                                                      Mr. S.K. Parhi, ASC


                                     CORAM:
                       THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                   MOHAPATRA

                                             ORDER

06.08.2025 Order No.

09. 1. This matter is taken up through Hybrid mode.

2. Learned counsel for the Petitioner at the outset contended that the issue involved in the present application is directly covered by the judgments of the Hon'ble Supreme Court reported in AIR 1985 SC 404 and (2010) 47 OCR (SC) 664 as well as (1986) 61 CLT 239.

3. Learned counsel for the Opposite Party sought for some time to go through those reports referred by the learned counsel for the Petitioner.

4. Accordingly, it is directed that the matter be listed on next Wednesday (13.08.2025) on which date the matter shall be finally disposed of.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Location: High Court of Orissa, Cuttack Date: 08-Aug-2025 17:21:23