Dinabandhu Dehury And vs State Of Odisha
2025 Latest Caselaw 2423 Ori

Orissa High Court

Dinabandhu Dehury And vs State Of Odisha on 5 August, 2025

Bench: S.K. Sahoo, Chittaranjan Dash

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            CRA No.02 of 1998

                                          Dinabandhu Dehury and
                                          others                                ....        Appellants

                                                          Mr. Devashis Panda,
                                                          Advocate
                                                             -versus-
                                          State of Odisha              ....     Respondent
                                                          Mr. Jateswar Nayak,
                                                          Addl. Govt. Advocate
                                                           CORAM:
                                               HON'BLE MR. JUSTICE S.K. SAHOO
                                            HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                           ORDER

Order No. 05.08.2025

36. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Mr. Devashis Panda, learned counsel appearing for the Appellants and Mr. Jateswar Nayak, learned Addl. Govt. Advocate appearing for the State have filed their respective written notes of submissions along with some citations in Court

Signed by: RAJESH KUMAR BADHEI Designation: Junior Stenographer today, which are taken on record. Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 06-Aug-2025 17:03:53 Heard further arguments from both the sides.

Hearing is closed. Judgment is reserved.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge PKSahoo