State Of Odisha & Others vs Karunakar Baral
2025 Latest Caselaw 2392 Ori

Orissa High Court

State Of Odisha & Others vs Karunakar Baral on 4 August, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 WA No.507 of 2023
                           State of Odisha & Others                    ....           Appellants
                                                                        Represented by Adv.-
                                                                Mr. Subha Bikash Panda, AGA
                                                         -Versus-
                           Karunakar Baral                          ....           Respondent
                                                                         Represented by Adv._
                                                                    Mr. J.K. Khuntia, Advocate
                                              CORAM:
                            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                               AND
                           HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO
                                                         ORDER

     Order No.                                          04.08.2025
                                                      (Hybrid mode)

        05.                  1.      Learned Additional Government Advocate appearing for

the State refers to the judgment dated 15th July, 2025 rendered by this Court in case of State of Odisha & Others Vrs. Krushna Chandra Mallick and Another in (Writ Appeal No.17 of 2023) submits that the matter would be covered by the said judgement.

2. Learned counsel for the respondent in response submits that his client was working as Work Charged employee and retired as such. Similar matters have been posted today to 18th August, 2025.

List this matter on along with W.A. No.2200 of 2024 and connected matters on 18th August, 2025.

(Manash Ranjan Pathak)

Date: 07-Aug-2025 20:09:57 (Mruganka Sekhar Sahoo) Judge.

Narayan/Ranjeeta