Dhrutimaya Behera And Others vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 2388 Ori

Orissa High Court

Dhrutimaya Behera And Others vs State Of Odisha And Others .... Opp. ... on 4 August, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 RVWPET No.84 of 2025

            Dhrutimaya Behera and others            ....              Petitioners

                                                     Represented By Adv. -
                                              Mr. S.P. Mishra, Sr. Advocate
                                       along with Ms. Sakshi Rout, Advocate

                                         -versus-

            State of Odisha and others              ....            Opp. Parties
                                                      Represented By Adv. -
                                                 Mr. S.P. Das, ASC for O.P.1


                               CORAM:
                               JUSTICE MANASH RANJAN PATHAK
                               JUSTICE MRUGANKA SEKHAR SAHOO

                                           ORDER

04.08.2025 Order No.

01. I.A. No.139 of 2025 & RVWPET No.84 of 2025

1. The review petition has been filed seeking review of the

judgment dated 30.01.2025 passed in W.A No.802 of 2023.

2. Issue notice on the I.A. as well as the petition as the review

has been filed after brooking a delay of 16 days.

3. Mr. S.P. Das, learned Additional Standing Counsel upon

advance copy served appears and waives notice on behalf of

opposite party no.1. No further notice be issued to opposite party

no.1.

Notice be issued to opposite parties no.2 and 3 by

speed/registered post with A.D., requisites for which shall be filed

within five working days.

4. List after service return.

                                                                   (Manash Ranjan Pathak)
                                                                            Judge
                                                                  (Mruganka Sekhar Sahoo)
             Radha/Jyostna                                                Judge