Tukuna Swain ` vs Stater Of Odisha & Ors .... Opposite ...
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Orissa High Court

Tukuna Swain ` vs Stater Of Odisha & Ors .... Opposite ... on 29 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               WP(C) No. 12128 of 2020

                      Tukuna Swain                      `....                   Petitioner
                                                                        Represented by
                                                                        Mr. S.K.Mishra,
                                                                               Advocate
                                                         -Versus -
                      Stater of Odisha & Ors              ....            Opposite Parties
                                                                         Represented by
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        29.04.2025
          07.

                                    W.P.(C). Nos. 12128, 12129,
                                    12140, 12141, 12142 of 2020
                             1.

This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner files rejoinder along with memo of citations after serving copy on the State counsel.

3. Learned counsel for the petitioner submits that this case is covered by the judgments passed by this Court in other cases.

4. Learned State counsel wants to examine the matter and requests for an adjournment.

5. List this matter on 05.05.2025.

(Sashikanta Mishra) Judge Deepak

Date: 30-Apr-2025 18:50:36 Page | 1