Citation : 2025 Latest Caselaw 7638 Ori
Judgement Date : 29 April, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 12128 of 2020
Tukuna Swain `.... Petitioner
Represented by
Mr. S.K.Mishra,
Advocate
-Versus -
Stater of Odisha & Ors .... Opposite Parties
Represented by
AGA
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_
Order No. 29.04.2025
07.
W.P.(C). Nos. 12128, 12129,
12140, 12141, 12142 of 2020
1.
This matter is taken up through hybrid mode.
2. Learned counsel for the petitioner files rejoinder along with memo of citations after serving copy on the State counsel.
3. Learned counsel for the petitioner submits that this case is covered by the judgments passed by this Court in other cases.
4. Learned State counsel wants to examine the matter and requests for an adjournment.
5. List this matter on 05.05.2025.
(Sashikanta Mishra) Judge Deepak
Date: 30-Apr-2025 18:50:36 Page | 1
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