Urmila Sahoo & Ors vs The Executive Engineer
2025 Latest Caselaw 7629 Ori

Orissa High Court

Urmila Sahoo & Ors vs The Executive Engineer on 29 April, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               WP(C) No.8606 of 2025
            Urmila Sahoo & Ors.            .....     Petitioners
                                                              Represented By Adv. -
                                                              Chandrakanta Nayak

                                           -versus-
            The Executive Engineer,                   .....         Opposite Parties
            Electrical (TPNODL), Soro
            Electrical Division, Balasore &
            Anr.
                                                               Represented By Adv. -
                                                               Prasanta Kumar
                                                               Tripathy, Adv. for
                                                               TPNDOL

                                  CORAM:
                    THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                MOHAPATRA

                                         ORDER

29.04.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Although this matter was heard and the judgment was reserved. However, it was detected that there are certain disputes with regard to the factual aspect, therefore, it has been listed under the heading of "To Be Mentioned".

3. Mr. P.K. Tripathy, learned Counsel enters appearance on behalf of the TPNODL-Opposite Parties by filing a vakalatnama in Court today. The same is accepted and be kept on record.

4. Learned counsel for the Opposite Parties-TPNODL sought

for some time to file his counter affidavit.

5. Accordingly, let the counter be filed within four weeks after serving a copy thereof on learned counsel for the petitioners.

6. List this matter in the week commencing 21.07.2025.

( A.K. Mohapatra ) Judge

Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 30-Apr-2025 11:16:36