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Arakhita Rout & Others vs Aswathy S
2025 Latest Caselaw 7611 Ori

Citation : 2025 Latest Caselaw 7611 Ori
Judgement Date : 29 April, 2025

Orissa High Court

Arakhita Rout & Others vs Aswathy S on 29 April, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.1243 of 2024

                             Arakhita Rout & Others                              ....           Petitioners
                                                                                          Represented by
                                                                                 Mr. P. Behera, Advocate

                                                                 - Versus -

                             Aswathy S., I.A.S., & Others                          ....       Opp. Parties
                                                                                          Represented by
                                                                                        Mr. S.N. Patnaik,
                                                                              Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

29.04.2025 Order No.

09. 1. This matter is taken up through hybrid mode. . 2. Mr. Patnaik, learned Addl. Government Advocate submits that as per instructions received, the Government has asked for certain information from the Director of Secondary Education and the District Education Officer, Cuttack, which is required for compliance of the order passed by this Court.

3. Considering the same, list this matter on 24th June, 2025.

4. The status of compliance of the judgment shall be intimated to this Court positively, .

(Sashikanta Mishra)

Signed by: PUSPANJALI GHADAI Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 29-Apr-2025 18:54:58

 
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