Biswamitra Dhal vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 7465 Ori

Orissa High Court

Biswamitra Dhal vs ) State Of Odisha ..... Opposite Parties on 23 April, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        WP(C) No.33864 of 2021
                        Biswamitra Dhal               .....      Petitioner
                                                                                Represented By Adv. -
                                                                                Prafulla Kumar Rath

                                                            -versus-
                        1) State Of Odisha                             .....        Opposite Parties
                        2) Principal Accountant General(a                       Represented By Adv. -
                        And E) , Odisha                                         Mr. Sudhir Ku. Patra
                        3) Director, Agriculture And Food
                        Production, Odisha                                      Mr.D.N.Lenka, AGA
                        4) Deputy Director, Agriculture,
                        Keonjhar Range
                        5) District Agriculture Officer,
                        Keonjhar
                                                 CORAM:
                                   THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                               MOHAPATRA
                                                  ORDER

23.04.2025 Order No.

07. Along with W.P.(C) No.20019 of 2021, W.P.(C) No.36379 of 2022

1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr.P.K.Rath, learned senior Counsel for the Petitioner, learned Additional Government Advocate and Mr.S.K.Patra, learned counsel appearing for A.G. Odisha- Opposite Party no.2.

3. Hearing is concluded. Judgment is reserved.

( A.K. Mohapatra ) Judge RKS

Designation: AR-CUM-Senior Secretary

Location: High Court of Orissa Date: 24-Apr-2025 17:15:16