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M/S. Odisha State Beverages vs Hemalata Behera And Others .... Opp. ...
2025 Latest Caselaw 7443 Ori

Citation : 2025 Latest Caselaw 7443 Ori
Judgement Date : 23 April, 2025

Orissa High Court

M/S. Odisha State Beverages vs Hemalata Behera And Others .... Opp. ... on 23 April, 2025

Author: K.R. Mohapatra
Bench: K.R. Mohapatra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    RVWPET No.89 of 2020
                 M/s. Odisha State Beverages               ....        Petitioner
                 Corporation Limited
                                                 Ms. Susama Pradhan, Advocate
                                             -versus-
                 Hemalata Behera and others                .... Opp. Parties
                                                      Mr. Subha Bikash Panda,
                                              Additional Government Advocate
                                                  (For Opp. Party Nos.2 and 3)


                       CORAM:
                       JUSTICE K.R. MOHAPATRA
                       & JUSTICE A.C. BEHERA
                                          ORDER
Order No.                                23.04.2025

   2.       1.      This matter is taken up through hybrid mode.

2. This matter was not in today's list. As similar matters at Sl. Nos.17 and 18 of today's list are disposed of, on being mentioned, the present review petition is listed by a special notice and it is taken up.

3. This RVWPET has been filed for review of the judgment dated 4th December, 2019 passed in W.P.(C) No.22773 of 2019.

4. Ms. Pradhan, learned counsel for the Petitioner submits that the subject matter of dispute involved in this RVWPET has already undergone a change. Hence, no cause of action survives to pursue the RVWPET. As such, the RVWPET has become infructuous.

5. Accordingly, the RVWPET is disposed of as infructuous.

(K.R. Mohapatra) Judge

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant

 
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