Citation : 2025 Latest Caselaw 7360 Ori
Judgement Date : 22 April, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
FAO No. 1040 of 2019
Managing Committee of ..... Appellant
Gram Panchayat High Mr. K.K. Swain, Adv.
School
-versus-
State of Odisha & Others ..... Respondents
Mr. P.K.Panda, ASC.
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
22.04.2025
I.A. No.264 of 2025
1. This matter is taken up through hybrid mode.
2. Heard.
3. Considering the grounds taken, the delay in filing the appeal is condoned.
5. The I.A. stands disposed of.
(BIRAJA PRASANNA SATAPATHY) Judge
FAO No. 1040 of 2019
1. Heard learned counsel appearing for the parties.
2. It is contended by the learned counsel appearing for the Parties that the issue involved in the present appeal is covered by the judgment of this Court so passed on 19.03.2025 in FAO No.509 of 2014 and batch.
3. In view of such submissions made by the learned counsel appearing for the parties, the present FAO is disposed of in the light of judgment so passed in FAO No.509 of 2014 and batch.
(BIRAJA PRASANNA SATAPATHY) Judge Subrat
Location: HIGH COURT OF ORISSA, CUTTACK
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