Citation : 2025 Latest Caselaw 7258 Ori
Judgement Date : 17 April, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.12417 of 2022
Debaki Pradhan .... Petitioner
Represented by
Mr. N.K. Sahu, Advocate
- Versus -
State of Odisha & Others .... Opp. Parties
Represented by
Mr. S.R. Pattnaik,
Addl. Government Advocate
Mr. R. Achary, Advocate for (O.P. No.8)
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
17.04.2025 Order No.
17. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. N. K. Sahu, learned counsel for the petitioner, Mr. S.R. Pattnaik, learned Addl. Government Advocate for the State and Mr. R. Achary, learned counsel appearing for the Opposite Party No.8.
3. Hearing is concluded and judgment reserved.
4. Parties may file their note of submissions and memo of citations, if any, within a week.
(Sashikanta Mishra) Judge Puspanjali
Designation: Junior Stenographer
Location: High Court of Orissa, Cuttack. Date: 17-Apr-2025 19:05:56
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