Pinkina Samantaray And Others vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 7129 Ori

Orissa High Court

Pinkina Samantaray And Others vs State Of Odisha And Others .... Opp. ... on 16 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No. 24901 of 2024

                        Pinkina Samantaray and Others           ....                  Petitioners
                                                                             Represented by
                                                                       Mr.S. Rath, Advocate


                                                          -Versus -
                        State of Odisha and Others               ....               Opp. Parties
                                                                               Represented by
                                                                              Mr. S.N. Patnaik,
                                                                    Addl. Government Advocate
                                                                    Mr. L. Samantray, Advocate
                                                                                (for O.P.No.8)

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                       ORDER_
                                                       16.04.2025
  Order No.
                            1.

This matter is taken up through hybrid mode.

13.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations within a week.

(Sashikanta Mishra) Judge

B.C. Tudu

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date: 17-Apr-2025 18:38:30