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Pahali Nayak vs Usha Padhee & Others .... Opposite ...
2025 Latest Caselaw 7047 Ori

Citation : 2025 Latest Caselaw 7047 Ori
Judgement Date : 15 April, 2025

Orissa High Court

Pahali Nayak vs Usha Padhee & Others .... Opposite ... on 15 April, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CONTC No.1002 of 2025
                             Pahali Nayak           ....                  Petitioner
                                                    Mr. Satya Ranjan Pati, Advocate
                                                  -versus-
                             Usha Padhee & Others   ....         Opposite Party(s)/
                                                                       Contemnor
                                                                  Mr. Sanjay Rath,
                                                                             AGA,

                                  CORAM:
                                     DR. JUSTICE S.K. PANIGRAHI
                                                    ORDER
             Order No.                             15.04.2025
            02.      1.             This matter is taken up through             hybrid

                             arrangement.

2. This CONTC arises out of the order dated

28.10.2024 passed by this Court in W.P(C) No.26011 of

2024.

3. Heard learned counsel for the Petitioner and

learned counsel for the Opposite Parties.

4. Learned counsel for the Opposite Parties, at the

outset, submits that in view of the judgment passed by

the Division Bench of this Court dated 17.03.2025 in W.A.

No.93 of 2025, no CONTC is made out against the

Opposite Party(s)/Contemnors.

5. Accordingly, the CONTC is disposed of being

dropped.

Location: OHC (Dr. S. K. Panigrahi) Date: 16-Apr-2025 18:32:27 Judge Narayan

 
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