Dibakar Biswal And Others vs Special Land Acquisition Officer
2025 Latest Caselaw 7043 Ori

Orissa High Court

Dibakar Biswal And Others vs Special Land Acquisition Officer on 15 April, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   LAA No.99 of 2018
                               Dibakar Biswal and others                 ....         Appellants
                                                         Mr. Niranjan Panda-1, Advocate along
                                                        with Mr. Manoj Kumar Panda, Advocate
                                                           -versus-
                               Special Land Acquisition Officer,         ....       Respondents

Angul-Duburi-Sukinda Road, Dhenkanal and others Mr. Santosh Kumar Brahma, ASC for Respondent No.1 Mr. Satya Sindhu Kashyap, Senior Panel

CORAM:

HON'BLE MR. JUSTICE MURAHARI SRI RAMAN Order No. ORDER

19. 15.04.2025 This matter is taken up through Hybrid Mode.

2. Heard Mr. Niranjan Panda-1, learned counsel along with Mr. Manoj Kumar Panda, learned counsel appearing for the Appellants and Mr. Santosh Kumar Brahma, learned Additional Standing Counsel appearing for Respondent No.1 and Mr. Satya Sindhu Kashyap, learned Senior Panel Counsel appearing for Respondent Nos.2 & 3.

3. None appeared for the Respondent Nos.4 to 47(b) at the time of call.

4. Hearing is concluded. Order/Judgment is reserved.

(M.S. Raman) Judge

Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 15-Apr-2025 16:49:59