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National Insurance vs Saraswati Routray @
2025 Latest Caselaw 7019 Ori

Citation : 2025 Latest Caselaw 7019 Ori
Judgement Date : 11 April, 2025

Orissa High Court

National Insurance vs Saraswati Routray @ on 11 April, 2025

Author: V. Narasingh
Bench: V. Narasingh
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              MACA No.322 of 2018

                              National Insurance        ....           Appellant
                              Company Ltd.
                                                     Mr. S.R. Pattnaik, Advocate
                                                   -versus-

                              Saraswati Routray @       ....       Respondents
                              Routray & others

                                                      Mr. P.K. Mishra, Advocate

                                                CORAM: JUSTICE V. NARASINGH

                                                   ORDER
             Order                               11.04.2025
             No.
                  12.       1.         In view of the common judgment passed

today in MACA No.1202 of 2017, this MACA stands disposed of in terms of the said judgment dated 11.04.2025.

2. A photostat copy of the judgment dated 11.04.2025 be kept on record.

(V. NARASINGH) Judge

Signed by: PRADEEP KUMAR SWAIN

Location: Orissa High Court, Cuttack Date: 03-May-2025 14:19:22

PKS

 
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