Ajit Kumar Patro vs State Of Odisha And Another .... ...
2025 Latest Caselaw 7012 Ori

Orissa High Court

Ajit Kumar Patro vs State Of Odisha And Another .... ... on 11 April, 2025

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No. 3448 of 2023
                                  Ajit Kumar Patro               ....                Petitioner(s)
                                                                       Mr. A.K. Patro, Advocate
                                                           -versus-

                              State of Odisha and another        ....            Opposite Party(s)
                                                                      Mrs. Sarita Moharana, ASC

                                      CORAM: JUSTICE SIBO SANKAR MISHRA

                                                          ORDER

          Order No.                                      11.04.2025

             04.            1.         Learned counsel for the petitioner submits that the matter

has become infructuous, as the learned trial Court has already

pronounced the judgment on 26.03.2025. Hence, this petition has

become infructuous.

2. Accordingly, the CRLMC is disposed of as infructuous.

(S.S. Mishra) Judge Sisir

Designation: Personal Assistant