United India Insurance vs Bindyaben Sahoo & Ors
2025 Latest Caselaw 6954 Ori

Orissa High Court

United India Insurance vs Bindyaben Sahoo & Ors on 10 April, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             MACA No.576 of 2023
                         United India Insurance            .....      Appellant
                         Company Ltd.                            Mr. S. Satpathy, Advocate
                                                      -versus-
                         Bindyaben Sahoo & Ors.          .....     Respondents
                                                                              Mr. D. Patnaik, Advocate
                                                                              (Respondent Nos. 1 to 4)
                                                                              Mr. P.K. Mishra, Advocate
                                                                                 (Respondent No. 5)

                                              CORAM:
                          THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                               ORDER

10.04.2025

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing is concluded and order/judgment is reserved.

4. Learned counsel appearing for the Parties are permitted to file any further written notes of submission along with citations, if any by 17th April, 2025.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack