Soumitri Bhue vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 6880 Ori

Orissa High Court

Soumitri Bhue vs ) State Of Odisha ..... Opposite Parties on 9 April, 2025

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 WP(C) No.29735 of 2022
                                  Soumitri Bhue               .....       Petitioner
                                                                                    Represented By Adv. -
                                                                                    M/s Arjuna Charana
                                                                                    Behera

                                                                 -versus-
                                  1) State Of Odisha                        .....        Opposite Parties
                                  2) Collector, Subarnapur                          Represented By Adv. -
                                  3) Tahasildar, Rampur                             Mr. G. Mohanty, SC
                                  4) Laxman Pradhan                                 (for O.P. Nos.1 to3)
                                                                                    M/s S.R. Parida (for
                                                                                    O.P. No.4)
                                                                                     M/s R.K. Dash (for the
                                                                                    intervener O.P. No.5)

                                                           CORAM:
                                          THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                           BEHERA

                                                                 ORDER

09.04.2025 Order No.

05. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing concluded.

4. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Sipra

Signed by: SIPRA MUDULI Page 1 of 1.

Location: High Court of Orissa, Cuttack Date: 09-Apr-2025 15:40:15