Niranjan Pradhan vs State Of Odisha & Others ..... Opp. ...
2025 Latest Caselaw 6846 Ori

Citation : 2025 Latest Caselaw 6846 Ori
Judgement Date : 8 April, 2025

Orissa High Court

Niranjan Pradhan vs State Of Odisha & Others ..... Opp. ... on 8 April, 2025

Author: Savitri Ratho

Bench: Savitri Ratho

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 9370 of 2025

Niranjan Pradhan                       .....                          Petitioner
                                                    Mr. A. P. Mohanty, Advocate
                                        Vs.
State of Odisha & others                .....                        Opp. Parties
                                                            Mr. A. Mohanty, A.S.C.
            CORAM:
                     JUSTICE SAVITRI RATHO
                                      ORDER

08.04.2025 (Through hybrid mode) Order No. 1. This writ application has been filed with the following

01. prayer;

"i. The writ petition is allowed.

ii. This Hon'ble court may be pleased to directing Opposite parties to grant RACP benefits to the petitioner as per the Finance Department resolution dated 06.02.2013 read with the judgment pronounced in O.A.No-1668 /2017 disposed of on date 09.10.2018 and W.P.(C)No-6698/2020 before the Hon'ble Supreme Court in SLP(C) No- 15573/2020 which was ultimately disposed of on Dt.04.01.2021 by computing the entire period of service rendered during the pre-taken over period w.e.f. receiving of grant.

iii. And this Hon'ble Court is pleased to direct the Respondents to pay the benefit of RACP 3rd increments shall be sanctioned by the D.E.O. Nayagarh with all consequential service and financial benefits."

Page1 of 2

2. List this matter day after tomorrow i.e. on 10.04.2025 to

enable Mr. A. P. Mohanty, learned counsel for the petitioner to

file a comprehensive synopsis and date chart.

(Savitri Ratho) Judge Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI SAHOO Page2 of 2 Designation: Junior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 09-Apr-2025 14:06:41