Hadibandhu Sahoo vs Sudhir Kumar Sahoo .... Opposite ...
2025 Latest Caselaw 6822 Ori

Orissa High Court

Hadibandhu Sahoo vs Sudhir Kumar Sahoo .... Opposite ... on 8 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CONTC No.6031 of 2024

                                  Hadibandhu Sahoo                ....                Petitioner(s)
                                                                       Mr. Judhisthir Sahoo, Adv.
                                                            -versus-
                                  Sudhir Kumar Sahoo              ....         Opposite Party(s)
                                                                        Miss Gayatri Patra, Adv.
                                          CORAM:
                                          HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                        ORDER

Order 08.04.2025 No.

02. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment dated 19.04.2024

passed in W.P.(C) No.34561 of 2023.

3. Heard learned counsel for the Parties.

4. At the outset, learned counsel for the Opposite

Party/Contemnor, on instruction, submits that challenging

the judgment dated 19.04.2024 passed in the above noted

Writ Petition a Writ Appeal vide W.A. No.666 of 2025 has

been preferred which is still pending before the Division

Bench of this Court.

5. In such view of the matter, this Court is not inclined to

entertain the prayer made in this CONTC. However,

Designation: Personal Assistant Petitioner, this Court directs the Petitioner to make an

Location: High Court of Orissa Date: 09-Apr-2025 17:00:17 attempt for early disposal of the above noted Writ Appeal.

6. It is also made clear that if the Petitioner so desires, he may

prefer a CONTC after disposal of the said Writ Appeal.

6. This CONTC is, accordingly, disposed of being dropped.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 09-Apr-2025 17:00:17