Sarat Chandra Behera vs S. Aswathy S & Ors. .... Opposite
2025 Latest Caselaw 6817 Ori

Orissa High Court

Sarat Chandra Behera vs S. Aswathy S & Ors. .... Opposite on 8 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   CONTC No.9485 of 2023

        Sarat Chandra Behera             ....             Petitioner(s)
                                                 Represented By Adv.
                                                 Mr. Jyotirmay Gupta
                                   -versus-
        S. Aswathy S & Ors.             ....                 Opposite
                                              Party(s)/Contemnor(s)
                                                 Represented By ASC
                                                     Mr. P. P. Behera


                CORAM:
                DR. JUSTICE S.K. PANIGRAHI

                                ORDER

Order                          08.04.2025
No.

02. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the order dated 22.08.2022

passed by this Court in W.P.(C) No.6807 of 2021.

3. Heard.

4. Learned counsel for the Petitioner submits that the

W.P.(C) No.6807 of 2021 was disposed of vide order

dated 22.08.2022 in the light of common judgment dated

04.08.2022 passed by this Court in W.P.(C) No.5480 of

2021 and batch of cases.

5. Learned counsel for the State submits that the order

dated 04.08.2022 passed by this Court in W.P.(C) No.7343

// 2 //

of 2021 and batch of cases was appealed before the

Division Bench of this Court in W.A No.1780 of 2022 and

got dismissed on the ground of delay. The said order was

also challenged before the Supreme Court of India vide

SLP (Civil) Diary No(s)-20707 of 2024 and the Supreme

Court has remitted the matter back to the Division Bench

of this Court for hearing on merit to the challenge made

by the State Government.

6. In such view of the above, no cause of action survives

in this matter. Accordingly, the CONTC filed by the

present Petitioner is dropped.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack