Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajkumar Pradhan vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 6677 Ori

Citation : 2025 Latest Caselaw 6677 Ori
Judgement Date : 4 April, 2025

Orissa High Court

Rajkumar Pradhan vs State Of Odisha And Others ..... ... on 4 April, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         WP(C) No.4863 of 2024
                        Rajkumar Pradhan               .....       Petitioner
                                                                                 Represented By Adv. -
                                                                                 Mr. Bibhuti Bhusan
                                                                                 Choudhury

                                                             -versus-
                        State Of Odisha and others                      .....         Opposite Parties
                                                                                Represented By Adv. -

                                                                                Mr. Samresh Jena, ASC

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                            ORDER

04.04.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. It is stated by the learned counsel for the Petitioner that the case of the Petitioner is covered by the ratio laid down by this Court in the cases of Tapan Kumar Pradhan @ Tapan Pradhan v. State of Odisha & another (W.P.(C) No.15879 of 2019 decided on 30.01.2024) and Yudhistira Jena and others v. State of Orissa and others (W.P.(C) No.21856 of 2010 decided on 24th Jun, 2014).

3. Copies of the judgments be served on the learned counsel for the State, who shall verify the same.

4. List this case in the next week.

Digitally Signed                                                              Judge


                 Debasis
Location: ORISSA HIGH COURT
Date: 05-Apr-2025 17:56:39


 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter