Badri Narayan Routray vs Vishal Kumar Dev
2025 Latest Caselaw 6659 Ori

Orissa High Court

Badri Narayan Routray vs Vishal Kumar Dev on 4 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.10352 of 2023

                             Badri Narayan Routray                                  ....           Petitioner
                                                                                            Represented by
                                                                                   Mr. S. Behera, Advocate

                                                       - Versus -
                             Vishal Kumar Dev, I.A.S. & Others                       ....        Opp. Parties
                                                                                            Represented by
                                                                                          Mr. S. S. Routray,
                                                                                    Addl. Standing Counsel

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                     ORDER

04.04.2025 Order No.

04. 1. This matter is taken up through hybrid mode. . 2. Learned State counsel shall take instructions as to why the judgment of this Court has not been complied with as yet even though no Stay has been granted by the Division Bench in the writ appeal preferred against it.

3. List this matter on 25th April, 2025.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 05-Apr-2025 15:54:56