Debendra Kumar Panda vs State Of Odisha (Vigilance) .... Opp. ...
2025 Latest Caselaw 6559 Ori

Orissa High Court

Debendra Kumar Panda vs State Of Odisha (Vigilance) .... Opp. ... on 2 April, 2025

         IN THE HIGH COURT OF ORISSA AT CUTTACK

                        CRLREV No.712 of 2024
                        CRLREV No.713 of 2024
                        CRLREV No.739 of 2024

         Debendra Kumar Panda                  .... Petitioner

                                                   Mr.Jajati
                                                   Keshari
                                                   Khuntia,
                                                   Advocate



                                    -versus-


         State of Odisha (Vigilance)           .... Opp. Party
                                                  Mr.Sangram
                                                  Das, S.C.,
                                                  Vigilance


        CORAM:

                  JUSTICE SIBO SANKAR MISHRA

Order                               ORDER
 No.                              02.04.2025
 04.    1.   At   the   outset,    Mr.   Sangram    Das,    learned

Standing Counsel appearing on behalf of the opposite party-Vigilance Department submits that the petitioner is involved in multiple cases. Although in one of the cases, this Court has already quashed the proceeding and on the strength of the judgment of this Court, the petitioner is seeking quashing of the

entire criminal prosecution initiated against him, however its not known how many cases are pending against the petitioner except the present three. He further submits that nothing is coming on record as to how many cases are pending against the petitioner across the State.

2. Mr. Khuntia, learned counsel appearing for the petitioner in all the above cases submits that he would be filing an affidavit by day after tomorrow disclosing the number of cases pending against the petitioner by serving the advance copy on Mr. Das, learned Standing Counsel for the Vigilance.

3. List all the above matters on 15.04.2025.

(S.S. Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 03-Apr-2025 09:53:37