Prema Durga vs State Of Odisha And Another ..... ...
2024 Latest Caselaw 17055 Ori

Orissa High Court

Prema Durga vs State Of Odisha And Another ..... ... on 22 November, 2024

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CRLREV No.554 of 2024

                 Prema Durga                                       .....             Petitioner
                                                                                        Represented By
                                                                                Mr. J. Panda, Advocate
                                                     -versus-
                 State of Odisha and another                    .....           Opposite Parties
                                                                                      Represented By
                                                                             Mr. T.K. Acharya, A.S.C.
                                                                             Mr. P. Mohanty, Advocate
                                                                                     for the informant
                                                   CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                 ORDER

Order No. 22.11.2024

04. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels appearing on behalf of the parties.

Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant