Citation : 2024 Latest Caselaw 16858 Ori
Judgement Date : 20 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 12263 of 2023 and batch
In W.P.(C) No.12263 of 2023
M/s. Tarini Minerals Private Ltd., .... Petitioner
Sundargarh
Mr. V. Sridharan, Senior Advocate,
Mr. Rudra Prasad Kar, Senior Advocate
with Mr. Asit Kumar Dash, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No.3181 of 2022
Arvind Steels .... Petitioner
Mr. K.K. Sahoo, Advocate
-versus-
Additional CT & GST Officer, .... Opposite Parties
Rourkela-II Circle, Sundergarh,
Odisha and others
Mr. R. Chimanka, Senior Standing Counsel
(for GST, Central Excise & Customs)
In W.P.(C) No.23067 of 2022
Sree Metaliks Ltd. .... Petitioner
Mr. K.K. Sahoo, Advocate
-versus-
Additional Commissioner of Central .... Opposite Parties
Tax, GST & CX, Commissionerate
Rourkela and others
Mr. R. Chimanka, Senior Standing Counsel
(for GST, Central Excise & Customs),
Mr. Avinash Kedia, Jr. Standing Counsel, CGST, CX &
Customs,
Mr. Sunil Mishra, Standing Counsel(for CT&GST)
Page 1 of 5
In W.P.(C) No.27112 of 2022
M/s. Indrani Patnaik .... Petitioner
Mr. C.R. Das, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. Prasanjeet Mohapatra, Senior Standing Counsel
(for CGST)
In W.P.(C) No.4110 of 2023
M/s. Kaypee Enterprises .... Petitioner
Mr. P.K. Harichandan, Advocate
-versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
Mr. Sunil Mishra, Standing Counsel
(for CT&GST)
In W.P.(C) No.4113 of 2023
M/s. Kaypee Enterprises .... Petitioner
Mr. P.K. Harichandan, Advocate
-versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
Mr. Sunil Mishra, Standing Counsel
(for CT&GST)
In W.P.(C) No.4114 of 2023
M/s. Kaypee Enterprises .... Petitioner
Mr. P.K. Harichandan, Advocate
-versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
Mr. Sunil Mishra, Standing Counsel
(for CT&GST)
In W.P.(C) No.4115 of 2023
M/s. Kaypee Enterprises .... Petitioner
Mr. P.K. Harichandan, Advocate
Page 2 of 5
-versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
Mr. Sunil Mishra, Standing Counsel
(for CT&GST)
In W.P.(C) No.4117 of 2023
M/s. Kaypee Enterprises .... Petitioner
Mr. P.K. Harichandan, Advocate
-versus-
The Additional Commissioner of Sales .... Opposite Parties
Tax (Appeal), Central Zone, Odisha
and others
Mr. Sunil Mishra, Standing Counsel
(for CT&GST)
In W.P.(C) No.12644 of 2023
M/s. National Enterprises and another .... Petitioners
Mr. K.K. Acharya, Advocate
-versus-
The Commissioner, GST & Central .... Opposite Parties
Excise, Rourkela and another
Mr. Sashadev Das, Addl. Standing Counsel
(for CT & GST)
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No.35243 of 2023
M/s. Maa Chandi Stone Crushing .... Petitioner
Ms. K.R. Choudhury, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. Avinash Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No.1709 of 2024
M/s. Tarini Minerals Private Ltd. .... Petitioner
Mr. Rudra Prasad Kar, Senior Advocate
with Mr. Asit Kumar Dash, Advocate
Page 3 of 5
-versus-
Union of India and others .... Opposite Parties
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No.9745 of 2024
M/s. S.N. Mohanty .... Petitioner
Ms. Ritika Kurmy, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No. 17528 of 2024
Akhaya Kumar Parida .... Petitioner
Mr. G. Mohanty, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In W.P.(C) No. 17529 of 2024
Akhaya Kumar Parida .... Petitioner
Mr. G. Mohanty, Advocate
-versus-
Union of India and others .... Opposite Parties
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
Mr. Sunil Mishra, Standing Counsel (for CT&GST)
In CONTC No.4134 of 2024
M/s. Tarini Minerals Private Ltd. .... Petitioner
Mr. Asit Kumar Dash, Advocate
-versus-
Page 4 of 5
Abhay Gupta, Additional .... Opposite Parties
Commissioner, GST & Central Excise,
Rourkela Commissionerate
Mr. T.K. Satapathy, Senior Standing Counsel
(for GST & Central Excise)
Mr. A. Kedia, Junior Standing Counsel
CORAM:
THE CHIEF JUSTICE
MISS JUSTICE SAVITRI RATHO
ORDER
Order No. 20.11.2024
11. These matters are taken up through Hybrid mode.
2. Hearing concludes.
3. Judgment is reserved.
(Chakradhari Sharan Singh) Chief Justice
(Savitri Ratho) Judge Arun Mishra
Designation: ADR-Cum-Addl. Principal Secretary
Location: High Court of Orissa, Cuttack Date: 21-Nov-2024 15:40:41
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