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Rajesh Patra @ Raja vs State Of Odisha And Others .... Opposite ...
2024 Latest Caselaw 16835 Ori

Citation : 2024 Latest Caselaw 16835 Ori
Judgement Date : 19 November, 2024

Orissa High Court

Rajesh Patra @ Raja vs State Of Odisha And Others .... Opposite ... on 19 November, 2024

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLMC No.3007 of 2024
                          Rajesh Patra @ Raja              ....               Petitioner(s)
                                                                Mr. B. Mansing, Advocate

                                                     -versus-

                       State of Odisha and others          ....           Opposite Party(s)
                                                                    Mr. Tej Kumar, ASC



                                 CORAM: JUSTICE SIBO SANKAR MISHRA

                                                   ORDER

19.11.2024 Order No.

01. 1. Mr. Mansingh, learned counsel for the petitioner submits that the petitioner has already been acquitted by the learned trial Court vide judgment dated 29.08.2024.

2. Accordingly, the CRLMC is disposed of as infructuous.

(S.S. Mishra) Judge Swarna

Location: High Court of Orissa

 
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