Tiki @ Jyoshna Rani Swain vs Sanjib Kumar Swain
2024 Latest Caselaw 16552 Ori

Orissa High Court

Tiki @ Jyoshna Rani Swain vs Sanjib Kumar Swain on 12 November, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.359 of 2024


            Tiki @ Jyoshna Rani Swain                ....            Appellant

                                                       Represented By Adv. -
                                                     Mr. A. Sarangi, Advocate
                                        -versus-

            Sanjib Kumar Swain                       ....          Respondent
                                                      Represented By Adv. -

                               CORAM:
                 THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                           AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO

                                        ORDER

12.11.2024 Order No. I.A. no. 455 of 2024 and MATA no. 359 of 2024

01. 1. Mr. Sarangi, learned advocate appears on behalf of applicant-

appellant, who was wife in the marriage dissolved by judgment dated

29th June, 2024 of the Family Court. He submits, his client is

aggrieved. The appeal was presented on reported delay of 30 days.

Application has been made for condonation.

2. Issue notice along with this order on the application and appeal.

Accept one set of process fee for service by registered/speed post with

A.D. Applicant will put in requisites.

// 2 //

3. List on 3rd December, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

dutta/puspa