Md. Abdul Salam vs State Of Odisha And .... Opposite ...
2024 Latest Caselaw 16510 Ori

Orissa High Court

Md. Abdul Salam vs State Of Odisha And .... Opposite ... on 11 November, 2024

Author: V. Narasingh

Bench: V. Narasingh

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLREV No.502 of 2024

                Md. Abdul Salam               ....           Petitioner
                                              Mr. D. Panda, Advocate

                                        -versus-

                State of Odisha and           ....    Opposite Parties
                another
                                                     Mr. S.N. Das, ASC


                                 CORAM: JUSTICE V. NARASINGH
                                          ORDER

11.11.2024 Order No.

02. 1. As prayed for by the learned counsel for the State, list this matter on 25.11.2024 to go through the judgment cited at the Bar.

(V. NARASINGH) Judge Soumya

Signed by: SOUMYA RANJAN SAMAL

Location: High Court of Orissa Date: 13-Nov-2024 11:27:25