Subasini Kar And Another vs The Orissa Mining Corporation ... ...
2024 Latest Caselaw 16509 Ori

Orissa High Court

Subasini Kar And Another vs The Orissa Mining Corporation ... ... on 11 November, 2024

Author: G. Satapathy

Bench: G. Satapathy

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.P.(C) No.21882 of 2014

               Subasini Kar and Another                     ...        Petitioners
                                                          Mr. A. Mishra, Advocate
                                               -versus-
               The Orissa Mining Corporation   ... Opposite Parties
               Ltd., Bhubaneswar & Another
                                           Mr. P.K. Muduli, Advocate

                                                CORAM:
                                         JUSTICE G. SATAPATHY
                                             ORDER(ORAL)

     Order No.                                11.11.2024
         07.                 1.      This matter is taken up through Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard, Mr. Aditya Mishra, learned counsel for the petitioners and Mr. P.K. Muduli, learned counsel for the opposite parties.

3. Hearing being concluded, judgment is reserved.

(G. Satapathy) Judge

S. Sasmal

Location: High Court of Orissa