Bibhudutta Swain vs Priyadarsini Ray
2024 Latest Caselaw 10795 Ori

Orissa High Court

Bibhudutta Swain vs Priyadarsini Ray on 28 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                            MATA No.200 of 2024


Bibhudutta Swain                               .....                Appellant

                                                        Represented By Adv. -

                                                                Mr. L. Mishra,
                                                                     Advocate

                                    -versus-
Priyadarsini Ray                               .....              Respondent

                                                        Represented By Adv. -




                                  CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                     AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO


                                   ORDER

28.06.2024

Order No. MATA no.200 no. of 2024 and I.A. no.239 of 2024

01. 1. Mr. Mishra, Mishra learned advocate appearss on behalf of appellant-

appellant

husband and submits, his client is aggrieved by judgment dated 25th

August, 2023 of the Family Court, dismissing his petition for

dissolution of the marriage. The appeal was presented on reported

delay of 178 days. Application has been made for condonation.

2. Issue notice along with this order on the application and the

appeal. Accept one set of process fee for service by registered/speed

post with AD. Applicant will put in requisites.

3. List on 19th July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Sks

Designation: Personal Assistant