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Nikhil Kumar vs State Of Odisha ..... Opposite Parties
2024 Latest Caselaw 10756 Ori

Citation : 2024 Latest Caselaw 10756 Ori
Judgement Date : 27 June, 2024

Orissa High Court

Nikhil Kumar vs State Of Odisha ..... Opposite Parties on 27 June, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                              BLAPL No.3930 of 2024
              Nikhil Kumar                .....        Petitioner
                                                                          Represented By Adv. -
                                                                          Sk. Zafarulla

                                                          -versus-
              State Of Odisha                                    .....         Opposite Parties
                                                                          Represented By Adv. -
                                                                          Mr. S.S. Mohapatra,
                                                                          ASC

                                      CORAM:
                        THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                    MOHAPATRA

                                                          ORDER

27.06.2024 Order No.

02. 1. This matter is taken up through Hybrid mode.

2. Heard the learned counsel for the parties.

3. Hearing concluded and order/judgment is reserved.

( A.K. Mohapatra ) Judge

S.K. Rout

Location: High Court of Orissa, Cuttack Date: 28-Jun-2024 20:51:44 Page 1 of 1.

 
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