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Amit Kumar Tripathy vs The Chairman
2024 Latest Caselaw 10592 Ori

Citation : 2024 Latest Caselaw 10592 Ori
Judgement Date : 25 June, 2024

Orissa High Court

Amit Kumar Tripathy vs The Chairman on 25 June, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No.3388 of 2016

         Amit Kumar Tripathy                           ....                 Petitioner(s)
                                                             Mr. Niranjan Panda, Adv.
                                                        M/s. Tribikram Mahapatra,Adv.
                                                                    Mr. S.K. Nath, Adv.
                                                                    Mr. P.P. Rao, Adv.

                                                 -versus-

         The Chairman, Odisha Gramya ....                                 Opp. Party(s)
         Bank, Bhubaneswar
                                                            M/s. Saroj Kumar Das, Adv.
                                                                Mr. B.C. Pradhan, Adv.
                                                               Mr. S. P. Mohanty, Adv.


                          CORAM:
                          DR. JUSTICE S.K. PANIGRAHI
 Order                                ORDER
  No.                                25.06.2024

31. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the parties are present. Judgment prepared

in separate sheets is delivered and pronounced in open Court in

the presence of learned counsel for the parties and the order is

passed accordingly as follows:

3. Accordingly, this Court does not accede to the submissions of

the Petitioner. With respect to the aforesaid discussion and the

cases cited hereinabove, this Court is not inclined to entertain the

prayer of the Petitioner.

4. This Writ Petition is dismissed.

Location: ORISSA HIGH COURT, CUTTACK Date: 18-Jul-2024 16:50:03

5. Interim order, if any, passed earlier stands vacated.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Location: ORISSA HIGH COURT, CUTTACK Date: 18-Jul-2024 16:50:03

 
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