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Chandrabhanu Agrawal; vs State Of Orissa
2024 Latest Caselaw 10584 Ori

Citation : 2024 Latest Caselaw 10584 Ori
Judgement Date : 25 June, 2024

Orissa High Court

Chandrabhanu Agrawal; vs State Of Orissa on 25 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.294 of 1991
                        1. Chandrabhanu Agrawal;                         .....               Appellants
                        and
                        2. Shib Kumar Agrawal
                                                                                      Represented By
                                                                                      Adv
                                                                                      Mr.S. Sharma
                                                            -versus-
                        1. State of Orissa                       .....                       Respondent
                                                                                 Represented By Adv.
                                                                                 Mr.P.K. Mohanty,
                                                                                 ASC
                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

25.06.2024 Order No.

04. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.S. Sharma, learned counsel for the

Appellant and Mr.P.K.Mohanty, learned Additional

Standing Counsel for the Respondent-State.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK Date: 04-Jul-2024 16:24:18

 
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